LexS.A. BOBDE, . S. RADHAKRISHNAN
363 recorded High Court judgment(s) · 2004–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 363 |
Disposal nature
| Dismissed | 90 |
| Rule Made Absolute | 77 |
| Disposed Off | 60 |
| DISPOSED OFF | 55 |
| Allowed To be withdrawn | 42 |
| Allowed | 21 |
| Dissmiss For Default/Non-Prosecution | 4 |
| Rule Discharged | 4 |
Recent judgments
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. C. P. PRABHU — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. V. G. SANGARE — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. N. M. TADE — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. B. B. LINGAYAT — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. J. S. PANGALE — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. R. G.VITHMAL — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. V. B. KAMBLE — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. S.D.GAWADE — Bombay High Court (2008-12-08)
- THE DAIRY MANAGER,GOVT. MILK SCHEME,RATNAGIRI AND ORS. v. D.S.PANGALE — Bombay High Court (2008-12-08)
- TULSIBAI @ VANSHI SHANKAR VAIJAL v. THE STATE OFMAHARASHTRA AND OTHERS AND MALJI RAVJI VAIJAL — Bombay High Court (2008-12-08)