LexS.A. BOBDE,R. C. CHAVAN
186 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 186 |
Disposal nature
| Disposed of | 73 |
| Withdrawn | 34 |
| Allowed | 30 |
| Dismissed | 23 |
| Rule made absolute | 15 |
| Rejected | 4 |
| Remanded | 2 |
| Infructuos | 2 |
Recent judgments
- SHRI. TULSHIDAS MORTU SALELKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. SUSHANT VISHNU GAONKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. KRISHNA ANANT GAUDE v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. GAJANAN ANANT GAUDE v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. SHANKAR MORTU SALELKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. RAMAKANT TOLIO GAONKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. PRASHANT VISHNU GAONKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. UTTAM ANANT GAUDE v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. NAGESH BABANI OPKAR v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)
- SHRI. RAMA ANANT GAUDE v. THE ADMINISTRATOR OF COMMUNIDADES CENTRAL ZONE AND 2 ORS., — Bombay High Court (2008-07-15)