S.A. BOBDE, P.B. VARALE

141 recorded High Court judgment(s) · 2010–2012

Courts

Bombay High Court

141

Dispossed Off/Dismiss for Default	61
Withdrawn	36
Admitted/Allwd/Granted/Rule Absolute	27
Rejected at Admission Stage	10
Dismissed/Rule Discharged	7

LAXMAN OMRAOJI KENE v. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR — Bombay High Court (2012-03-31)
BANK OF MAHARASHTRA v. M/S MAHARASHTRA EXPLOSIVES LTD. ( IN LIQN.) THR. OL — Bombay High Court (2012-03-31)
PRAVIN S/O VASANTRAO PALLHADE v. PRINCIPAL DISTRICT AND SESSIONS JUDGE, BULDHANA AND ORS — Bombay High Court (2012-03-31)
BANK OF MAHARASHTRA v. M/S MAHARASHTRA EXPLOSIVES LTD. ( IN LIQN.) THR. OL — Bombay High Court (2012-03-31)
ALTAF GULAM HUSEN SHAH./. v. THE STATE OF MAH and 2 OTHERS.. — Bombay High Court (2012-03-31)
SAU.SHEELA W/O KAMLAKAR RAUT v. EDUCATION OFFICER (PRIMARY) AND ANR — Bombay High Court (2012-03-30)
SOPAN DAJIBA GAJBE v. STATE OF MAH. THR. ITS SECTY. AND ORS — Bombay High Court (2012-03-30)
JITENDRA NARENDRA SHENDE v. COLLECTOR, AMRAVATI DIVISION, AMRAVATI — Bombay High Court (2012-03-30)
ADARSH DNYANPRAKASH SHIKSHAN SANSTHA THR ITS PRESIDENT AND CHAIRMAN, SHAI SHANKARRAO SAKHARAM SUP v. STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2012-03-30)
ANIL S/O CHINTAMANRAO KHARE v. MAHA. STATE COOP. BANK LTD, THR ITS MD AND OTHER — Bombay High Court (2012-03-30)