S.A. BOBDE, M.L. TAHALIYANI

21 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• DR. MRS. TANUJA W/O RAVIN NAFDE v. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY THR. ITS REGISTRAR AND 2 ORS — Bombay High Court (2012-03-14)
• ZP, NAGPUR THR C.E.O. AND ANR. v. ZP, MAHILA PARICHAR MAHA SANGH, THR GENERAL SECRETARY, NAGPUR AND ANR. — Bombay High Court (2011-04-13)
• KUMUDINI PANDHARINATH BHAMRE v. ASSOCIATION OF UNAIDED PRIVATE PHARMACY COLLEGES THRU. ITS PRESIDENT and 3 ORS. — Bombay High Court (2011-04-13)
• KISANRAO PUNDLIKRAO INGOLE v. STATE OF MAHA. THR SECRETARY, VILLAGE DEVP. DEPT. MUMBAI AND OTHERS — Bombay High Court (2011-04-13)
• PAUNI SHIKSHAN SANSTHA THR. ITS PRESIDENT AND ANR v. SUNIL S/O RAJARAM UPARIKAR AND 2 ORS — Bombay High Court (2011-04-13)
• SHRI. SARASWATI VIDYA MANDIR AMGAON, THR ITS PRESIDENT AND ANR. v. SAU. RANJANA W/O PAWANKUMAR BADALE AND OTHER — Bombay High Court (2011-04-13)
• M/S HOTEL ADITYA THR. ITS PARTNERS BK NANDANE AND ANR v. THE AKOLA JANATA COMMERCIAL CO-OP. BANK LTD. THR. ITS CEO AND 4 ORS — Bombay High Court (2011-04-13)
• DR. RAJESH S/O DATTATRAY GADEWAR AND ANOTHER v. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY, THR. ITS V.C. AND APPELLATE AUTHORITY DR. V.S.SAPKAL — Bombay High Court (2011-04-13)
• DR. GAJANAN RAMBHAU AVACHAR v. THE VICE CHANCELLOR, THE APPELLATE AUTHORITY RASHTRA SANT TUKDOJI MAHARAJ UNIVERSITY AND 3 OTHERS — Bombay High Court (2011-04-13)
• SRINIVAS S/O. KAPILDEO TIWARI and 11 ORS. v. STATE OF MAHARASHTRA and 3 ORS. — Bombay High Court (2011-04-13)