S.A. BOBDE,F. M. REIS

183 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• DR.JAIWANT B.SARDESSAI,MARGAO-GOA. v. SPECIAL LAND ACQUISITION OFFICER(SIP) AND ANR., — Bombay High Court (2011-08-12)
• SHRI FRANCISCO D'SOUZA v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2011-08-12)
• NANDALAL SHYAMDAS PRESENTLY IN CENTRAL JAIL AGUADA v. STATE OF GOA THROUGH OFFICER-IN-CHARGE ANTI NARCOTIC CELL P.S. PANAJI — Bombay High Court (2011-08-12)
• MRS. ELSE P.LOESH GEB DORFELD CAMARA(DEC) and ANR., v. DEPUTY COLLECTOR(LAO) and L.A.O., AND ANR., — Bombay High Court (2011-08-12)
• SHRI MATHANY SALDANHA, ST. INEZ, PANJIM GOA. v. SHRI JITENDAR DESHPRABHU AND ANR — Bombay High Court (2011-08-12)
• SHALBY LIMITED THROUGH MR. NEERAJ LAL, VICE PRESIDENT AND ANR., v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2011-08-12)
• SHRI FERNANDO DE SANT'ANA GODINHO(SIN.DEC.) THROUG v. DEPUTY COLLECTOR(LAO) and LAO AND ANR., — Bombay High Court (2011-08-12)
• DEPUTY COLLECTOR and SDO AND ANR., v. RAMCHANDRA SHRIDHAR NAIK GAUNEKAR(DEC) BY L.RS., — Bombay High Court (2011-08-12)
• SPECIAL LAND ACQUISITION OFFICER AND ANR., v. COMMUNIDADE OF CORTALIM REP. BY ITS ATTORNEY — Bombay High Court (2011-08-12)
• SHRI SHRIHARI KURADE AND ANR., v. DY.COLLECTOR(LA) AND ANR., — Bombay High Court (2011-08-12)