S.A. BOBDE

843 recorded High Court judgment(s) · 2004–2011

Courts

Bombay High Court

843

Disposed of	233
Allowed	150
Withdrawn	94
Dismissed	73
Dispossed Off/Dismiss for Default	69
Admitted/Allowed/Granted/Rule Absolute	59
Delay condoned	33
Dismissed/Rule Discharged	30

PRINCE PIPES AND FITTINGS PRIVATE LIMITED, HONDA INDUSTRIAL ESTATE, HONDA-GOA., v. . — Bombay High Court (2011-08-12)
SHARVANI INVESTMENTS PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
VASSUDEV REAL ESTATES PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
ANGIRA FINANCE AND LEASING PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
SALGAOCAR INDUSTRIAL PROJECTS PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
WINDERMERE INVESTMENTS PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
SALGAOCAR IRON AND STEEL COMPANY PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
KATYAYANI INVESTMENTS PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
VASUKI FINANCE AND LEASING PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)
MAHADHAN REAL ESTATES PRIVATE LIMITED., v. . — Bombay High Court (2011-08-11)