LexS.A. BOBDE
3,850 recorded High Court judgment(s) · 2000–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3850 |
Disposal nature
| DISPOSED OFF | 682 |
| Dismissed | 566 |
| Disposed Off | 495 |
| Rule Made Absolute | 395 |
| OTHERS DISPOSED OFF | 263 |
| Allowed To be withdrawn | 188 |
| Admitted and Disposed Off | 181 |
| Allowed | 152 |
Recent judgments
- GAJANAN VITHAL RANADE AND ORS. v. SANSTHAN SHIRDEV GANAPATIPULE AND ORS. — Bombay High Court (2012-09-13)
- GAJANAN VITHAL RANADE AND ORS. v. SANSTHAN SHIRDEV GANAPATIPULE AND ORS. — Bombay High Court (2012-09-13)
- GAJANAN VITHAL RANADE AND ORS. v. SANSTHAN SHIRDEV GANAPATIPULE AND ORS. — Bombay High Court (2012-09-13)
- GAJANAN VITHAL RANADE AND ORS. v. SANSTHAN SHIRDEV GANAPATIPULE AND ORS. — Bombay High Court (2012-09-13)
- UNIQUE JURIS FORUM v. THE STATE OF MAHARASHTRA — Bombay High Court (2012-09-07)
- DILIP SHRIKRISHNA KELKAR v. VINAYAK VASUDEO GHANVATKAR AND ORS. — Bombay High Court (2012-02-24)
- DILIP SHRIKRISHNA KELKAR v. RAJESH GANPAT BAPAT AND ORS. — Bombay High Court (2012-02-24)
- DILIP SHRIKRISHNA KELKAR v. RAJESH GANPAT BAPAT AND ORS. — Bombay High Court (2012-02-24)
- DILIP SHRIKRISHNA KELKAR v. VINAYAK VASUDEO GHANVATKAR AND ORS. — Bombay High Court (2012-02-24)
- OFFICIAL LIQUIDATOR OF AMVIREIX CANNISTERS INDIA LTD. v. STATE BANK OF INDIA and ANR. — Bombay High Court (2011-12-09)