S.A. BOBDE, A.B. CHAUDHARI

390 recorded High Court judgment(s) · 2010–2011

Courts

Bombay High Court

390

Dispossed Off/Dismiss for Default	160
Admitted/Allwd/Granted/Rule Absolute	92
Withdrawn	86
Dismissed/Rule Discharged	32
Rejected at Admission Stage	19
C.A. Disposed off	1

DIRECTOR, POSTAL SERVICES, NAGPUR AND 3 ORS v. SANJAY S/O GOVINDRAOJI CHANDURKAR — Bombay High Court (2011-04-01)
DIRECTOR, POSTAL SERVICES, NAGPUR AND OTHERS v. SUNIL S/O GYANIRAM THOMBRE — Bombay High Court (2011-04-01)
UNION OF INDIA, THR SECRETARY, MINISTRY OF COMMUNICATION, NEW DELHI AND OTHERS v. GAJANAN S/O BHASKAR MATALE — Bombay High Court (2011-04-01)
DIRECTOR, POSTAL SERVICES, NAGPUR AND OTHERS v. PYARELAL THUNA GANVIR — Bombay High Court (2011-04-01)
UNION OF INDIA, THR SECRETARY, MINISTRY OF COMMUNICATION, NEW DELHI AND OTHERS v. SANJOT GANGARAM BORKAR — Bombay High Court (2011-04-01)
DIRECTOR OF POSTAL SERVICES, NAGPUR AND OTHERS v. SHIVSHANKAR BABURAO DANDHARE — Bombay High Court (2011-04-01)
UNION OF INDIA, THR SECRETARY, MINISTRY OF COMMUNICATION, NEW DELHI AND OTHERS v. CHINTAMAN S/O RAMAJI RAUT — Bombay High Court (2011-04-01)
DIRECTOR, POSTAL SERVICES, NAGPUR AND 3 ORS v. KUNJILAL S/O BALAJI RAUT — Bombay High Court (2011-04-01)
DIRECTOR, POSTAL SERVICES, NAGPUR v. BHARATLAL S/O TUKDOJI GURNULE — Bombay High Court (2011-04-01)
DIRECTOR OF POSTAL SERVICES, NAGPUR AND 3 ORS v. UMESH PRITAMLAL YEDE, EX-GRAMIN DAK SEVAK BRANCH — Bombay High Court (2011-04-01)