RUPINDERJIT CHAHAL
4,007 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 4007 |
Disposal nature
| DISPOSED OF | 1855 |
| DISMISSED | 1303 |
| ALLOWED | 849 |
Recent judgments
- GURVAIL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
- SHRI BHAGWAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-29)
- KNIGHT DETETECTIVE & SECURITY SERVICES PVT. LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2026-05-29)
- DHARAMBIR @ DHARAMBIR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
- GURJINDER SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- SANDEEP SINGH ALIAS NINDER v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
- RANJIT KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- ANIKET v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
- GURBACHAN KAUR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- HIMANSHU YADAV v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
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