RUMI KUMARI PHUKAN

9,182 recorded High Court judgment(s) · 2018–2022

Courts

Gauhati High Court

9182

Disposed Of	5800
Allowed	1865
Rejected	716
Dismissed On withdrawal no order for such liberty	319
Dismissed	188
Dismissed on withdrawal with liberty to approach again	110
Dismissed As infractuous	77
Dismissed For Non-prosecution	74

MD. SUKSAN ALI @ SHUK CHAN ALI v. THE STATE OF ASSAM — Gauhati High Court (2022-06-30)
KHURSHID ALOM @ ALOM AHMED v. THE STATE OF ASSAM — Gauhati High Court (2022-06-30)
RAKESH G. MOMIN v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
DINOBANDHU BARMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-06-29)
SANOWAR HUSSAIN v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
URMILA NATH AND 3 ORS v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
RATUL KALITA (CRPF) v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-06-29)
NAGEN DUTTA v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
ABDUL KUDDUS LASKAR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-06-29)
KOBAD ALI v. THE STATE OF ASSAM — Gauhati High Court (2022-06-28)