ROY NARAYAN,LODHA R.M

26 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• VICKY @KARE v. SMT PRAVEEN SAINI AND ORS — Rajasthan High Court (2008-01-31)
• RAMESH KUMAR ATAL v. R P S C AJMER AND ANR — Rajasthan High Court (2008-01-30)
• TANWAR SINGH KHICHI v. STATE OF RAJ — Rajasthan High Court (2008-01-30)
• RATAN LAL MANOHAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2008-01-29)
• GYARSA v. DEENA and ORS — Rajasthan High Court (2008-01-28)
• SURESH CHAND AND ANR v. STATE OF RAJ AND ORS — Rajasthan High Court (2008-01-28)
• MUNNALAL v. STATE OF RAJ and ORS — Rajasthan High Court (2008-01-25)
• GYATRI JAIN v. STATE AND ORS — Rajasthan High Court (2008-01-25)
• MANOHAR SINGH v. R S R T C, JAIPUR andORS — Rajasthan High Court (2008-01-25)
• KRIPA SHANKAR v. THE SECRETARY COOPERATIVE DEPA — Rajasthan High Court (2008-01-25)