LexRONGON MUKHOPADHYAY, . SANJAY PRASAD
53 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 53 |
Disposal nature
| Disposed Off | 19 |
| Allowed | 14 |
| Dismissed | 11 |
| Abated | 5 |
| Dismissed with modification | 2 |
| Dismissed as Withdrawn | 1 |
| Rejected | 1 |
Recent judgments
- DHARMESHWAR ORAON v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-16)
- BRIJLAL MURMU ALIAS MANJHI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-08-20)
- THE STATE OF JHARKHAND v. RAVI MUNDA — Jharkhand High Court (2025-08-20)
- RAVI MUNDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-08-20)
- Sahdeo Yadav And Ors v. The State Of Jharkhand — Jharkhand High Court (2025-08-20)
- THE STATE OF JHARKHAND v. SOHAN MANJHI ALIAS MURMU — Jharkhand High Court (2025-08-20)
- State Of Jharkhand v. Vinay Vishwakarma And Ors — Jharkhand High Court (2025-07-30)
- Santosh Bhuiyan v. The State Of Jharkhand — Jharkhand High Court (2025-07-30)
- SUDARSHAN MAHAKUR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-07-30)
- Munarik Vishwakarma And Anr v. The State Of Jharkhand — Jharkhand High Court (2025-07-30)