RONGON MUKHOPADHYAY, . RAJESH KUMAR

123 recorded High Court judgment(s) · 2018–2025

Courts

Disposal nature

Recent judgments

• ASHA MISHRA v. STATE OF JHARKHAND — Jharkhand High Court (2025-08-18)
• BHUNESHWAR MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-08-18)
• SALIL ANSARI AND ANR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-08-18)
• NIRMAL BHENGRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-07-18)
• JAI NARAYAN SUNDI v. STATE OF JHARKHAND — Jharkhand High Court (2025-07-16)
• GYAN PRAKASH SUNDI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-07-16)
• AMIT KUMAR DAS v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-07-16)
• SABINA PRAVEEN v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-05-05)
• SATYANARAYAN SAHU ALIAS SATYA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-05-05)
• PILA PAHAN AND OTHERS v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-05-05)