RONGON MUKHOPADHYAY, . PRADEEP KUMAR SRIVASTAVA

758 recorded High Court judgment(s) · 2024–2026

Courts

Jharkhand High Court

758

Allowed	478
Dismissed	122
Disposed Off	59
Dismissed as Withdrawn	38
Dismissed with modification	23
Abated	16
Partly Allowed	6
Dissmiss For Default/Non-Prosecution	6

RAJU RAM @ DHRUV JEE @ GURDIAN v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
MOHAN BANERJEE And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
BAIDYA NATH BANERJEE v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
MURSHID ANSARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
SADANAND PASI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
UJJWAL MAL @ UJJWAL MALLIK v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
TARSIUS SORANG And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-12)
BABU KHAN @ BABU @ SAMSHER KHAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-08)
MANAJUL ANSARI @ CHHOTU ANSARI @ CHHOTU MIYAN v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-08)
BASANT BHAGAT v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-08)