RONGON MUKHOPADHYAY, . GAUTAM KUMAR CHOUDHARY

28 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MD JAWED ALIAS ZAVED MANSURI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• MD. RAKIM ALIAS RAKIB v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• LAKHO LOHRA ALIAS LAKHI LOHRA v. STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• SURAJ PRAJAPATI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• KARAN KUMAR ORAON ALIAS MOTU v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• TULSI GANJHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• SAGAR YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• BADSHAH KHAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
• MANGAL MARANDI v. STATE OF JHARKHAND — Jharkhand High Court (2025-11-24)
• UPENDRA BHUIYAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-24)