RONGON MUKHOPADHYAY, . DEEPAK ROSHAN

1,256 recorded High Court judgment(s) · 2021–2026

Courts

Jharkhand High Court

1256

Allowed	466
Disposed Off	307
Dismissed	282
Withdrawn	152
Dismissed as Withdrawn	37
Dissmiss For Default/Non-Prosecution	7
Partly Allowed	3
Disposed Off As Infractous	1

ANUP KUMAR CHOUBEY v. MS STEEL AUTHORITY OF INDIA LTD THROUGH SRI ARVIND UPADHYAY ASSISTANT GENERAL MANAGER LAW — Jharkhand High Court (2026-04-15)
MANOJ KUMAR v. MS STEEL AUTHORITY OF INDIA LTD THROUGH SRI ARVIND UPADHYAY ASSISTANT GENERAL MANAGER LAW — Jharkhand High Court (2026-04-15)
MURARI PRASAD v. MS STEEL AUTHORITY OF INDIA LTD THROUGH SRI ARVIND UPADHYAY ASSISTANT GENERAL MANAGER LAW — Jharkhand High Court (2026-04-15)
SIDHNATH PRASAD SINGH v. MS STEEL AUTHORITY OF INDIA LTD THROUGH SRI ARVIND UPADHYAY ASSISTANT GENERAL MANAGER LAW — Jharkhand High Court (2026-04-15)
SUNIL v. M/S STEEL AUTHORITY OF INDIA LTD THROUGH SRI ARVIND UPADHYAY — Jharkhand High Court (2026-04-15)
VIJAY DAS v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-04-15)
GAJENDRA PRASAD v. DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMAN — Jharkhand High Court (2026-04-02)
Chiranjeev Kumar Jha v. Smt Rekha Kumari Jha — Jharkhand High Court (2026-03-11)
Sumant Parimal v. Shuchi Somya — Jharkhand High Court (2026-03-11)
VIJAY SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-10)