RONGON MUKHOPADHYAY, . ARUN KUMAR RAI
228 recorded High Court judgment(s) · 2024–2026
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| Jharkhand High Court | 228 |
Disposal nature
| Allowed | 95 |
| Dismissed | 75 |
| Disposed Off | 22 |
| Abated | 12 |
| Dismissed as Withdrawn | 12 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Partly Allowed | 2 |
| Disposed off as abated | 2 |
Recent judgments
- UNION OF INDIA THROUGH ITS DIRECTORATE GENERAL CENTRAL INDUSTRIAL SECURITY FORCE v. SHOBH NARAYAN SINGH ALIAS SHOV NARAYAN SINGH — Jharkhand High Court (2026-02-17)
- SHASHI PRAKASH MISHRA v. NISHA MISHRA — Jharkhand High Court (2025-12-01)
- DEVASHISH KUMAR RAJAK v. LAXMI DEVI — Jharkhand High Court (2025-11-03)
- BIRJU PRASAD v. NITU GUPTA — Jharkhand High Court (2025-11-03)
- DINESH KUMAR SINGH v. MADHU SINGH — Jharkhand High Court (2025-11-03)
- SUMAN SOURAV ALIAS ANIL KUMAR v. KUMARI GEETA — Jharkhand High Court (2025-11-03)
- SACHIN SINGH v. REKHA KUMARI SINGH — Jharkhand High Court (2025-11-03)
- DOLLY DUTTA v. ANAND DUTTA ALIAS RAJESH KUMAR DUTTA — Jharkhand High Court (2025-11-03)
- KUMUD KANCHAN v. SIYA RAM SINGH — Jharkhand High Court (2025-11-03)
- SANTOSH KUMAR LAL v. STATE — Jharkhand High Court (2025-11-03)
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