LexRONGON MUKHOPADHYAY, . AMBUJ NATH
788 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 788 |
Disposal nature
| Allowed | 526 |
| Dismissed | 122 |
| Disposed Off | 70 |
| Withdrawn | 28 |
| Dismissed as Withdrawn | 25 |
| Dissmiss For Default/Non-Prosecution | 5 |
| Abated | 4 |
| Rejected | 3 |
Recent judgments
- ALOK KUMAR BEHERA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-23)
- KUSH KUMAR ALIAS KUSH KUMAR MANDAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-08)
- JAYANTA KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-08)
- UDAY ORAON @ UDAYJEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-08)
- SHANKAR YADAV v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATING AGENCY — Jharkhand High Court (2025-12-01)
- RAJ KUMAR YADAV ALIAS RAJA YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-25)
- YAMUNA KUMAR RANA ALIAS BHOLA RANA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-11-24)
- RAJENDRA ORAON v. STATE OF JHARKHAND — Jharkhand High Court (2025-11-18)
- ANAND PASWAN ALIAS ANANDI PASWAN v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATING AGENCY — Jharkhand High Court (2025-10-30)
- RAJESH GANJHU ALIAS RAJESH KUMAR GANJHU v. UNION OF INDIA THROUGH NATIONAL INVESTIGATING AGENCY — Jharkhand High Court (2025-10-30)