RONGON MUKHOPADHYAY

49,015 recorded High Court judgment(s) · 2012–2026

Courts

Jharkhand High Court

49015

Bail	21590
Allowed	8407
Rejected	6773
Disposed Off	4773
Dismissed	3526
Withdrawn	2807
Dissmiss For Default/Non-Prosecution	863
Dismissed as Withdrawn	213

PANDU MUNDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
SANJAY KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
MANISH KUMAR DAS v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
ULASI SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
RAMESH GANJHU @ GUDDU v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
AJIT KUMAR MANDAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
SWETABH KUMAR SINGH ALIAS SWETABH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
XXX v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
RAMDEO MAHRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)
GOVIND YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-06-04)