ROMESH VERMA

718 recorded High Court judgment(s) · 2025–2026

Courts

Himachal Pradesh High Court

718

Disposed Off	346
DELAY CONDONATED/REJECTED.	150
Dismissed	114
Allowed	38
Dismissed as withdrawn	33
Allowed To be withdrawn	13
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	12
Dissmiss For Default/Non-Prosecution	6

ANITA KUMARI v. THE LAND ACQUISITION OFFICER AND OTHERS — Himachal Pradesh High Court (2026-06-04)
VIVEK KUMAR v. LABH SINGH — Himachal Pradesh High Court (2026-06-04)
RAMESH KUMAR AND OTHERS v. THE LAC AND OTHERS — Himachal Pradesh High Court (2026-06-04)
NARENDER KUMAR AND OTHERS v. SPECIAL LAND ACQUISITION OFFICER-cum-COMPETENT AUTHORITY AND OTHERS — Himachal Pradesh High Court (2026-06-04)
CHHITTRU v. PAL AND ANOTHER — Himachal Pradesh High Court (2026-06-04)
NHAI v. THAKUR DASS — Himachal Pradesh High Court (2026-06-04)
NHAI v. RAKESH KUMAR AND OTHERS — Himachal Pradesh High Court (2026-06-04)
ROSHAN LAL v. NIPUN JINDAL AND ANR — Himachal Pradesh High Court (2026-06-04)
SANDEEP KUMAR v. SPECIAL LAND ACQUISITION OFFICER-cum-COMPETENT AUTHORITY AND OTHERS — Himachal Pradesh High Court (2026-06-04)
JITENDER KUMAR v. NIPUN JINDAL — Himachal Pradesh High Court (2026-06-04)