LexROHIT WASUDEO JOSHI
1,068 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1068 |
Disposal nature
| ALLOWED | 356 |
| C.A. Disposed off | 236 |
| DISMISSED | 187 |
| DISPOSED OFF | 106 |
| DISPOSED OFF AS A WITHDRAWN | 50 |
| PARTLY ALLOWED | 49 |
| REJECTED | 31 |
| RULE ABSOLUTE | 15 |
Recent judgments
- DARSHANA DEVIDAS WADHAI AND OTHERS v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE AND FOREST DEPARTMENT, MUMBAI AND 3 OTHERS — Bombay High Court (2026-04-22)
- SANJAY MURLIDHAR KHARAT v. THE STATE OF MAH. THR. ITS SECTY. AND ORS — Bombay High Court (2026-03-24)
- BHARAT GAURAV SHIKSHAN PRASARAK MANDAL THR. ITS PRESIDENT/SECTY. v. STATE OF MAH. THR. ITS SECTY. AND ORS — Bombay High Court (2026-03-13)
- SMT. SARASWATI WD/O CHIRKUT MESHRAM AND OTHERS v. SHRIRAM S/O NARAYANRAO TIDKE AND OTHERS — Bombay High Court (2026-03-12)
- BANDU S/O DIGAMBAR KADAM AND OTHERS v. THE STATE OF MAHARASHTRA, THR. ITS COLLECTOR, YAVATMAL AND OTHERS — Bombay High Court (2026-02-27)
- RAMDAS WAYDHAN GADLINGE (DEAD) THR. LRS. SMT. VATSALABAI RAMDAS GADINGE v. GYANCHAND NANURAM KRIPLANI (DEAD), THR. LRS — Bombay High Court (2026-02-26)
- SHRI. PRAMOD S/O GANPATRAO UMATE v. SAU. PUSHPA VISHWANATHRAO KATOLE AND OTHERS — Bombay High Court (2026-02-17)
- SUBHADRABAI WD/O SHRAWANJI DHOBLE AND OTHERS v. RAMA S/O JAIRAMJI DHOBLE — Bombay High Court (2026-02-11)
- NANDRAM SOMA NAGDEVE (DEAD) THR LRS v. SHRIRAM BUDDHA NAGDEVE (DEAD) THR HIS LRS — Bombay High Court (2026-01-29)
- SHRIKRUSHNA S/O BHASKAR WAGH AND ORS v. GAJANAN ARUN ARAJ AND 2 ORS — Bombay High Court (2026-01-17)