LexROHIT W. JOSHI
1,290 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1290 |
Disposal nature
| DISPOSED OFF | 710 |
| Admitted/Allowed/Granted/Rule Absolute | 445 |
| DISMISSED | 92 |
| APPLICATION ALLOWED | 9 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 8 |
| Withdrawn | 6 |
| Appeal Abated | 5 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 5 |
Recent judgments
- SHAFIYABEGUM SHAHANAWAZ QURESHI v. MANISHA RAVINDRA MODI AND ANOTHER — Bombay High Court (2025-09-12)
- LAXMAN RAMJI SHELKE DECEASED THROUGH LRS BHAU LAXMAN SHELKE THROUGH GPA NITIN BHAURAO SHELKE v. MURLIDHAR BABURAO SHELKE AND OTHERS — Bombay High Court (2025-09-03)
- RAJU @ RAJENDRA MANOHARRA PATIL v. PANDURANG YASHWANT DHONGADE AND OTHERS — Bombay High Court (2025-09-03)
- RAJU @ RAJENDRA MANOHARRA PATIL v. PANDURANG YASHWANT DHONGADE AND OTHERS — Bombay High Court (2025-09-03)
- PRABHAKAR TRIMBAK KULKARNI DIED THROUGH LRS MAHESH PRABHAKAR KULKARNI AND OTHERS v. LAXMAN RAMJI SHELKE DIED THROUGH LRS BHAU LAXMAN SHELKE AND OTHERS — Bombay High Court (2025-09-03)
- MONALI YOGESH PATIL v. THE COLLECTOR DHULE AND OTHERS — Bombay High Court (2025-09-03)
- LAXMAN RAMJI SHELKE DECEASED THROUGH LRS BHAU LAXMAN SHELKE THROUGH GPA NITIN BHAURAO SHELKE v. MURLIDHAR BABURAO SHELKE AND OTHERS — Bombay High Court (2025-09-03)
- ZAHID ZAHEER v. THE PRESIDENT / CHAIRMAN AND OTHERS — Bombay High Court (2025-09-03)
- NAGESH NARSIMALU GANDEWAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-08-29)
- AVANTA DHONDIRAM VAKTE THROUGH HER GPA DHONDIRAM DAMU VAKTE v. BHAGUBAI NAMDEO VAKTE DIED THROUGH LRS SURESH BABANRAO PAWAR AND OTHERS — Bombay High Court (2025-08-26)