ROHIT RANJAN AGARWAL

17,197 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

17197

Disposed off/Decided on merits	8907
Dismissed on merits	4833
Dismiss other than merit(DD/Non Prosec./Abated)	1418
Allowed/Partly Allowed on merits	1001
Consigned to Record	449
(unspecified)	390
DISMISSED AS INFRUCTUOUS	128
DISMISSED AS WITHDRAWN	50

SAHAB LAL v. DR PC SAXENA, DIRECTOR, AYURVED SERVICES — Allahabad High Court (2026-05-13)
VIKRAM SHARMA v. SRI ANIL KUMAR SPECIAL SECRETARY URBAN DEVELOPMENT ANUBHAG — Allahabad High Court (2026-05-13)
ANSHUL GUPTA v. SHRI MANISH KUMAR VERMA, DISTRICT COLLECTOR — Allahabad High Court (2026-05-13)
PARMANAND DUBEY v. B.L. CHAURASIYA, DEPUTYD DIRECTOR OF EDUCATION AND ANOTHER — Allahabad High Court (2026-05-13)
DEEPAK KUMAR DWIVEDI v. PREM PRAKASH, EXECUTIVE ENGINEER, ELECTRICITY DISRIBUTION DIVISION-III, CIVIL LINE, MORADABAD — Allahabad High Court (2026-05-13)
JILEDAR v. KUNAL GAURAV, UP-ZILADHIKARI — Allahabad High Court (2026-05-13)
VIPIN KUMAR KUREEL v. ANNAVI DINESH KUMAR, SPECIAL SECRETARY, TECHNICAL EDUCATION DEPARTMENT ANUBHAG — Allahabad High Court (2026-05-13)
SRINATH AND 5 OTHERS v. SUDESH KUMAR SINGH AND 9 OTHERS — Allahabad High Court (2026-05-13)
JITENDRA SINGH TOMAR v. SHRI DEEPAK KUMAR, TEHSILDAR, TEHSIL - SADAR — Allahabad High Court (2026-05-13)
KAMLA PATI TRIPATHI BOYS & GIRLS INTER COLLEGE v. SUNIL KUMAR VERMA,DIVISIONAL RAIL MANAGER AND ANOTHER — Allahabad High Court (2026-05-13)