ROHIT KAPOOR

203 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• RAVNEET KAUR AND ANR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2026-06-05)
• HARJIT SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
• ANU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• LAKHBIR SINGH v. SANDEEP SINGH — Punjab & Haryana High Court (2026-06-05)
• SHANTI DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-06-05)
• AKKO AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• SUNITA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-06-05)
• USHA RANI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• L EHC BABLI v. STATE FO HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• SUBHASH AGGARWAL AND ORS v. UNION TERRITORY AND ORS — Punjab & Haryana High Court (2026-06-05)