ROHIT BABAN DEO, . VRUSHALI V. JOSHI

357 recorded High Court judgment(s) · 2023–2023

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Courts

Bombay High Court

357

Disposal nature

DISPOSED OFF	103
ALLOWED	92
DISMISSED	42
DISPOSED OFF AS A WITHDRAWN	31
C.A. Disposed off	29
PARTLY ALLOWED	21
RULE ABSOLUTE	19
Disposed-Off	16

Recent judgments

RAMESH S/O. RAMCHANDRARAO KOHAD v. STATE OF MAHARASHTRA, THR. PRINCIPAL SECY., HIGHER AND TECHNICAL EDUCATION DEPT., MUMBAI AND ORS — Bombay High Court (2023-06-16)
DR. SURESH S/O HIRAMANJI MILMILE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY,DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION, MUMBA — Bombay High Court (2023-06-16)
FAROOQ GAFOOR SHEIKH v. STATE OF MAHA., THR. SECRETARY HOUSING DEPT., MUMBAI AND OTHERS — Bombay High Court (2023-05-04)
SMT. JUBEDA BEGUM AJIJ KHAN v. STATE OF MAHARASHTRA, THR. SECRETARY HOUSING DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2023-05-04)
AMJAD KHAN AZIZ KHAN v. STATE OF MAHARASHTRA, THR. SECRETARY, HOUSING DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2023-05-04)
KIRTIKUMAR S/O. JETHMAL BAFNA v. KOTAK MAHINDRA BANK LIMITED, THR. BRANCH MANAGER, BRANCH AT NAGPUR AND OTHERS — Bombay High Court (2023-05-04)
RAJESH S/O DEORAOJI KANDALKAR AND OTHERS v. THE STATE GOVT. THR. PRINCIPAL SECRETARY, EDUCATION DEPT., MUMBAI AND OTHERS — Bombay High Court (2023-05-04)
SHRI. SUNIL S/O. SADASHIV GHAWALE v. THE STATE OF GOVT. THROUGH ITS PRINCIPAL SECRETARY, EDUCATION DEPT., MAHA. STATE AND OTHERS — Bombay High Court (2023-05-03)
MRS. ROHINI W/O. KESHO AGASTI AND ANOTHER v. THE STATE GOVT. THROUGH ITS PRINCIPAL SECRETARY, EDUCATION DEPT., MAHA. STATE AND OTHERS — Bombay High Court (2023-05-03)
AVINASH S/O SHANKAR BAVNE v. THE GOVERNMENT OF MAHARASHTRA, THR. ITS CHIEF SECRETARY, HOME DEPT., MUMBAI AND OTHERS — Bombay High Court (2023-05-03)