ROHIT BABAN DEO, URMILA JOSHI PHALKE

312 recorded High Court judgment(s) · 2022–2023

Courts

Bombay High Court

312

ALLOWED	98
DISMISSED	71
DISPOSED OFF AS A WITHDRAWN	61
DISPOSED OFF	55
PARTLY ALLOWED	10
C.A. Disposed off	5
REJECTED	5
DISPOSED OFF (CONVERTED TO CIVIL)	2

ANAND AADTANI (IN JAIL) v. STATE OF MAHARASHTRA, THR. P.S.O. P.S. JARIPATKA, NAGPUR — Bombay High Court (2023-06-22)
DINESH @ DADU SHISHUPAL HAJARE v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER AJNI NAGPUR — Bombay High Court (2023-06-21)
AMIT S/O. PRAMOD SOMKUWAR (IN JAIL) v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION AJNI NAGPUR — Bombay High Court (2023-06-21)
PRITAM S/O. AMBADAS KAWALE v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. AJNI — Bombay High Court (2023-06-21)
GULAB S/O RAMCHANDRA DONGARE (IN JAIL) v. STATE OF MAH. THROUGH POLICE STATION OFFICER, P S DEULGAON RAJA DIST BULDHANA — Bombay High Court (2023-06-16)
ANWAR KHAN S/o SAMIUDDIN KHAN v. STATE OF MAH. THR. PSO PS HUDKESHWAR, NAGPUR. — Bombay High Court (2023-06-16)
MUNSHI MHATING JAMUNKAR and ANOTHER v. STATE OF MAH., THR. P.S.O. PS DHARNI DISTAMRAVATI — Bombay High Court (2023-06-16)
NARESH SHRIRAM UIKEY v. STATE OF MAH. THR. PSO PS KURKHEDA DIST.GADCHIROLI — Bombay High Court (2023-06-16)
DURU SOMA KATLAMI v. THE STATE OF MAHARASHTRA, THR. PSO, POLICE STATION JARAWANDI, TAH. ETAPALLI, DIST. GADCHIROLI — Bombay High Court (2023-04-28)
MOHAN S/O MALURAMJI AGRAWAL AND ANOTHER v. THE STATE OF MAHARASHTRA THR ITS COLLECTOR WARDHA AND OTHERS — Bombay High Court (2023-04-21)