ROHIT BABAN DEO, M. W. CHANDWANI

369 recorded High Court judgment(s) · 2023–2023

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Courts

Bombay High Court

369

Disposal nature

DISPOSED OFF	113
ALLOWED	70
DISMISSED	64
DISPOSED OFF AS A WITHDRAWN	54
C.A. Disposed off	36
RULE ABSOLUTE	13
Disposed-Off	8
PARTLY ALLOWED	7

Recent judgments

NABILAL @ SANAM PAWAN KOLATKAR v. GONDIA EDUCATION SOCIETY, THR. ITS SECRETARY, GONDIA AND OTHERS — Bombay High Court (2023-08-03)
MANAN SHYAM MURARKA AND OTHERS v. STATE OF MAHA., THR. DEPUTY COLLECTOR/LAND ACQUISITION (GENERAL), COMPETENT AUTHORITY, WARDHA — Bombay High Court (2023-08-02)
LAL BAHADUR SHASTRI SHIKSHAN PRASARAK MANDAL THR. SECRETARY, DIGRAS (KHURD) TANDA, KANDHAR AND ANR v. STATE OF MAHARASHTRA, THR. SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT., MUMBAI AND ORS — Bombay High Court (2023-08-02)
SHARDA YATAYAT EVAM PARVAHAN SAHAKARI SAMITI MARYADIT, THROUGH ITS MANAGER SHRI. GOVIND TIWARI v. MINISTRY OF COAL INDIA SHASTRI BHAWAN, THROUGH ITS SECRETARY, NEW DELHI AND 3 OTHERS — Bombay High Court (2023-08-02)
PRAKASH CHATRU RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA, THR. SECRETARY, FINANCE DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2023-08-02)
M/S PRINCE GINNING AND PRESSING PVT. LTD., KATOL, THR. MANAGING DIRECTOR, YUSUF SADRUDDIN MAKHANI v. STATE OF MAHA., THR. PRIN. SECRETARY, CO-OPERATIVES, MARKETING AND TEXTILES DEPT., MUMBAI AND ORS — Bombay High Court (2023-08-02)
SANTOSH S/O SITARAM JADHAO v. THE STATE OF MAHARASHTRA, THR. SECRETARY, OTHER BACKWARD BAHUJAN WELFARE, MUMBAI AND OTHERS — Bombay High Court (2023-08-02)
JUBER AHMAD KHAN AMI AHMED KHAN AND ORS v. STATE OF MAH. THR. THE SECTY. AND 4 ORS — Bombay High Court (2023-08-01)
RAMRAO S/O MANSINGH PAWAR v. DR. VAISHALI JAMDAR, DEPUTY DIRECTOR (EDUCATION), NAGPUR AND OTHERS — Bombay High Court (2023-08-01)
SHRIRAM S/O DHAVAKAL ALIAS TAKKAL BHUSKAR (DEAD) THR. HIS LRS. v. STATE OF MAHA. THR. SECRETARY, DEPT. OF IRRIGATION, MUMBAI AND OTHERS — Bombay High Court (2023-08-01)