ROHIT BABAN DEO, ANIL L. PANSARE

425 recorded High Court judgment(s) · 2022–2023

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Courts

Bombay High Court

425

Disposal nature

DISPOSED OFF	113
ALLOWED	96
DISPOSED OFF AS A WITHDRAWN	93
DISMISSED	51
RULE ABSOLUTE	19
C.A. Disposed off	18
DISMISSED AS WITHDRAWN	13
PARTLY ALLOWED	8

Recent judgments

SMT. JAIBAI W/O LATE SHRI VILAS KARKADE AND OTHERS v. STATE OF MAHARASHTRA DEPARTMENT OF URBAN DEVELOPMENT, MUMBAI THR. SECRETARY AND OTHERS — Bombay High Court (2023-07-26)
CYNTHIA JULIOUS CHARLIE v. PRESIDENT, S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR AND OTHERS — Bombay High Court (2023-07-26)
WARDHA ZILLA MACCHIMAR SAHAKARI SANGH MARYADIT, WARDHA v. STATE OF MAHA., THR. ITS COMMISSIONER OF FISHERIES, MUMBAI AND OTHERS — Bombay High Court (2023-07-25)
COURT ON ITS MOTION v. MS. MAYA KEDAR, ASSISTANT COMMISSIONER, SOCIAL WELFARE DEPARTMENT, AMRAVATI — Bombay High Court (2023-07-25)
THE GUJRATI EDUCATION SOCIETY, AMRAVATI THR. PRESIDENT, DILIPBHAI MANGALJIBHAI POPAT AND ORS. v. STATE OF MAHA., THR. SECRETARY, MINISTRY OF EDUCATION (SECONDARY), MUMBAI AND OTHERS — Bombay High Court (2023-07-25)
RAMESH NATHUJI TUNDULWAR AND OTHERS v. ZILLA PARISHAD, WARDHA THR. THE CHIEF EXECUTIVE OFFICER AND OTHERS — Bombay High Court (2023-07-25)
DIGAMBAR S/O GAPATRAO DHALE (DEAD) THR. LRS. AND ANOTHER v. THE STATE OF MAHARASHTRA, THR. THE COLLECTOR, YAVATMAL AND OTHERS — Bombay High Court (2023-07-25)
PRAMOD BADRINATH MESHRAM v. ADDITIONAL COMMISSIONER TIRBAL DEVELOPMENT, AMRAVATI AND 3 OTHERS — Bombay High Court (2023-07-25)
RAKHI W/O JUGAL KAITHAL v. MUNICIPAL COMMISSIONER, NAGPUR MUNICIPAL CORP. NAGPUR AND OTHERS — Bombay High Court (2023-07-25)
HEMANT S/O RAMDAS BHAGAT PATIL v. STATE OF MAHA., THR. SECRETARY, HIGHER TECHNICAL EDUCATION AND EMPLOYMENT DEPT., MUMBAI AND ORS — Bombay High Court (2023-07-25)