ROHIT BABAN DEO

6,093 recorded High Court judgment(s) · 2016–2023

Courts

Bombay High Court

6093

ALLOWED	1080
DISPOSED OFF	950
DISMISSED	846
OTHERS DISPOSED OFF	599
Admitted/Allwd/Granted/Rule Absolute	392
Disposed Off	389
DISPOSED OFF AS A WITHDRAWN	311
C.A. Disposed off	225

ANIL SHRIKUMAR AHALE v. KISHOR GUKULDAS ADATIYA (DEAD), THR. LRS., SMT. PRAVINA KISHOR ADATIYA AND OTHERS — Bombay High Court (2023-06-19)
ASHOK BACCHULAL GANGWANI v. KISHOR GUKULDAS ADATIYA (DEAD), THR. LRS., SMT. PRAVINA KISHOR ADATIYA AND OTHERS — Bombay High Court (2023-06-19)
DEORAO S/O. MAHADEORAO PURKE v. STATE OF MAH. THR. P.S.O. HINGANGHAT POLICE STATION HINGANGHAT DIST. WARDHA. — Bombay High Court (2023-04-13)
SHOBHELAL S/O UPASRAO SAWALAKHE v. STATE OF MAH. THR. OFFICER INCHARGE MOHADI PS TAH.MOHADI AND DIST.BHANDARA — Bombay High Court (2023-04-11)
AMOL @ VITTU S/O RAJESH INGLE v. STATE OF MHA. THR. PSO PS OLD CITY AKOLA TQ. AND DIST.AKOLA — Bombay High Court (2023-03-10)
SHEIKH SHANU SHEIKH JABBAR v. STATE OF MHA. THR. PSO WARDHA (CITY) — Bombay High Court (2023-03-03)
TUSHAR RAJESHWAR LENDHE v. SHOAIB GULAM RASUL QURESHI — Bombay High Court (2023-02-17)
MAYA WD/O YADAORAO RANGARI THR. P.O.A. AMITA D/O YADAORAO RANGARI v. KHUSHAL S/O NAMDEORAO GEDAM — Bombay High Court (2023-02-17)
RUPRAO S/O SAMBHAJI WANKHEDE v. KHUSHAL S/O NAMDEORAO GEDAM — Bombay High Court (2023-02-17)
BAPURAO DESHMUKH FOUNDATION, WARDHA, THR. SECRETARY, SURESH BAPURAOJI DESHMUKH AND ANOTHER v. MADHURI MAROTRAO PAL — Bombay High Court (2022-11-25)