ROBIN PHUKAN

81 recorded High Court judgment(s) · 2022–2026

Courts

Gauhati High Court

Disposed Of	62
Dismissed	7
Allowed	5
Closed	4
Dismissed on withdrawal with liberty to approach again	3

MARSANEN OZUKUM AND 4 ORS v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-04-05)
KAVITO YEPTHOMI AND 2 ORS v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-04-05)
SHRI MAONGSUNEP AO v. THE STATE OF NAGALAND AND 10 ORS — Gauhati High Court (2026-03-22)
SHRI GOAKE KONYAK v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-01-29)
SHRI TALI KICHU v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2026-01-28)
MR. IMSU AO v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2026-01-28)
SHRI T. MEREN PAUL AND ANR v. UNION OF INDIA AND 3 ORS — Gauhati High Court (2026-01-28)
SMTI. JOYCE AND 5 ORS v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-01-26)
SHRI H. LONGNGO KONYAK v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-01-26)
MR. M. BIRMANI SINGH v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-01-22)