ROBIN PHUKAN, . BUDI HABUNG

23 recorded High Court judgment(s) · 2024–2026

Courts

Gauhati High Court

Disposed Of	20
Closed	2
Dismissed On withdrawal no order for such liberty	1

Tadap Tok @ Baskar Tok v. THE STATE OF AP — Gauhati High Court (2026-05-26)
Maring Tok v. THE STATE OF AP — Gauhati High Court (2026-05-26)
Biri Posi and 3 Ors v. The State of AP and 5 Ors — Gauhati High Court (2026-05-24)
P T Tana and 19 Ors v. The State of AP and 4 Ors — Gauhati High Court (2026-05-24)
Dohu Takik and 6 Ors v. The State of AP and 4 Ors — Gauhati High Court (2026-05-24)
Boni Tamen and 199 Ors v. The State of AP and 5 Ors — Gauhati High Court (2026-05-24)
Toko Tallo and 8 Ors v. The State of AP and 5 Ors — Gauhati High Court (2026-05-24)
Wangkom Lowang and 16 Ors v. The State of AP and 4 Ors — Gauhati High Court (2026-05-24)
Lishi Aye v. The State of AP and 3 Ors — Gauhati High Court (2026-05-24)
Neelam Sanjoy v. The State of AP and 5 Ors — Gauhati High Court (2026-05-24)