LexROBIN PHUKAN
480 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 480 |
Disposal nature
| Disposed Of | 229 |
| Allowed | 123 |
| Dismissed | 49 |
| Rejected | 26 |
| Closed | 19 |
| Dismissed As infractuous | 14 |
| Dismissed On withdrawal no order for such liberty | 10 |
| Dismissed on withdrawal with liberty to approach again | 8 |
Recent judgments
- Deepak Langkam and 7 Ors. v. The State of AP and 20Others — Gauhati High Court (2023-12-21)
- M/s Hotel Benjamin v. The Secretary and 3 Ors. — Gauhati High Court (2023-12-21)
- Biman Natung v. The State of AP and 6 Others — Gauhati High Court (2023-12-21)
- Binni Panor and Anr. v. THE STATE OF AP — Gauhati High Court (2023-12-20)
- Yimar Rakshap v. The State of AP and 3 Others — Gauhati High Court (2023-12-20)
- Taba Rama v. The State of AP and 4 Others — Gauhati High Court (2023-12-20)
- Dor Sonam and 18 Ors. v. Deepak Langkam and 7 Ors. — Gauhati High Court (2023-12-20)
- Tapak Rai v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-12-15)
- Indrasish Paul v. The State of AP and Anr. — Gauhati High Court (2023-12-15)
- Marken Ete and 3 Ors. v. THE STATE OF AP — Gauhati High Court (2023-12-13)