LexROBIN PHUKAN
5,851 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 5851 |
Disposal nature
| Disposed Of | 4843 |
| Allowed | 401 |
| Dismissed | 341 |
| Dismissed On withdrawal no order for such liberty | 92 |
| Closed | 89 |
| Dismissed on withdrawal with liberty to approach again | 46 |
| Dismissed As infractuous | 17 |
| Rejected | 14 |
Recent judgments
- ORIENTAL INSURANCE COMPANY LIMITED v. SMTI FOZILA KHATUN — Gauhati High Court (2026-06-04)
- NEW INDIA ASSURANCE CO. LTD. v. RITA SHARMA AND ANR. — Gauhati High Court (2026-06-04)
- ORIENTAL INSURANCE COMPANY LIMITED v. SMTI FOZILA KHATUN — Gauhati High Court (2026-06-04)
- SHIBAYAN KAR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
- MD HEDAYAT ULLAH v. ABDUL RAHMAN — Gauhati High Court (2026-06-04)
- SAHIDA RAHMAN AND ORS v. NEW INDIA ASSURANCE CO LTD — Gauhati High Court (2026-06-04)
- SAHIDA RAHMAN AND ORS v. NEW INDIA ASSURANCE CO LTD — Gauhati High Court (2026-06-04)
- SAHIDA RAHMAN AND ORS v. NEW INDIA ASSURANCE CO LTD — Gauhati High Court (2026-06-04)
- MD SIRAJUDDIN AHMED v. SMT MAIKAN BARMAN — Gauhati High Court (2026-06-02)
- ANMOL NARAYAN SHRESTHA v. HAREN GOGOI — Gauhati High Court (2026-06-02)