RMT. TEEKAA RAMAN, R.VIJAYAKUMAR

25 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Atchiyammal v. K.Saraswathi — Madras High Court (2025-01-08)
• T.Rathinavel v. R.V.Shajeevana IAS — Madras High Court (2025-01-08)
• K.Kamalakannan v. Dongare Praveen Umesh IPS — Madras High Court (2025-01-08)
• Gowri v. R.V.Shajeevana IAS — Madras High Court (2025-01-08)
• M.Indrani v. Mohan Kumar — Madras High Court (2025-01-08)
• C.Tamil Selvan v. P.Praba — Madras High Court (2025-01-08)
• M.Jeyarani v. R.Kaviyarasu — Madras High Court (2025-01-08)
• V.nagarajan v. Aruna IAS — Madras High Court (2025-01-08)
• S.Balamurugan v. C.Dinesh Kumar I.A.S., — Madras High Court (2025-01-08)
• C.Chakaravarthi v. Asha Ajith, I.A.S., — Madras High Court (2025-01-08)