LexRMT. TEEKAA RAMAN, P.B. BALAJI
186 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 186 |
Disposal nature
| DISMISSED | 61 |
| PARTLY ALLOWED | 57 |
| ALLOWED | 32 |
| ORDERED | 14 |
| WITHDRAWN DISMISSED | 7 |
| DISPOSED OF | 5 |
| CLOSED | 4 |
| GRANTED | 2 |
Recent judgments
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- M.S.S.JABAR, v. S.SHEIK USSAIN RAWUTHAR (DIED) — Madras High Court (2024-03-21)
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- A.R.KRISHNAN(DIED) v. T.D.VATHSALA — Madras High Court (2024-02-23)