LexRMT. TEEKAA RAMAN, N.SENTHILKUMAR
153 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 153 |
Disposal nature
| DISMISSED | 45 |
| ALLOWED | 25 |
| CLOSED | 15 |
| DISPOSED OF | 13 |
| WITHDRAWN DISMISSED | 13 |
| DISMISSED AS INFRUCTUOUS | 12 |
| STAY MADE ABSOLUTE | 10 |
| PARTLY ALLOWED | 6 |
Recent judgments
- GANA, KANNAPPAN, v. G.MOHANLAL PATEL, — Madras High Court (2025-04-25)
- S.SURESHKUMAR v. K.NAKESH — Madras High Court (2025-04-16)
- THE CHIEF GENERAL MANAGER (LPG) v. M/S SHRI VIJAYA RGGLV INDANE GAS SERVICE — Madras High Court (2025-04-16)
- SOCIETY FOR EDUCATION, v. WATER AID, AN INCORPORATED CO. — Madras High Court (2025-04-16)
- NATIONAL ENGINEERING COLLEGE v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION — Madras High Court (2025-03-18)
- A.S. RAMASAMY v. VELAMMAL — Madras High Court (2025-03-18)
- RAJESHWARI HOME DEVELOPERS INDIA (P) LTD v. THE ADDITIONAL DISTRICT COLLECTOR — Madras High Court (2025-01-31)
- A.Daniel Thipoorsiyas v. The District Collector /Monitoring Committee — Madras High Court (2025-01-31)
- DR. S.SEKAR, v. V.SHANMUDHASUNDARAM, — Madras High Court (2025-01-31)
- Alagumeenal v. Paulchamy — Madras High Court (2025-01-31)