LexRMT. TEEKAA RAMAN
8,227 recorded High Court judgment(s) · 2001–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8227 |
Disposal nature
| DISMISSED | 1610 |
| ORDERED | 1539 |
| ALLOWED | 1136 |
| GRANTED | 787 |
| WITHDRAWN DISMISSED | 714 |
| PARTLY ALLOWED | 707 |
| CLOSED | 432 |
| DISPOSED OF | 323 |
Recent judgments
- NALLASAMY GOUNDER v. KANTHASAMY — Madras High Court (2025-06-05)
- The Divisional Manager v. Nagarajan — Madras High Court (2025-06-05)
- Ghousunnisa Begum (Died) 1.Mallick v. Amanullah — Madras High Court (2025-06-05)
- V. Kannappan v. N. Kathiravan — Madras High Court (2025-06-05)
- SANAULLA KHAN v. S. GANESAN — Madras High Court (2025-06-05)
- RAJESWARI v. SABAPATHI — Madras High Court (2025-06-05)
- Cholamandalam MS General Insurance Co.Ltd., v. S.Sumathi, — Madras High Court (2025-06-05)
- KUSHAGRA CHANDAK v. R.RAJENDRAN — Madras High Court (2025-06-04)
- THE GOVERNMENT OF TAMIL NADU v. S. KANNAYAPPAN (RETD. POLICE CONSTABLE) — Madras High Court (2025-06-04)
- 1.V.KANAGARANI v. 1.V.KRISHNAN — Madras High Court (2025-06-04)