RITU TAGORE

889 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• BALDEV SINGH v. INDERJIT SINGH — Punjab & Haryana High Court (2024-09-27)
• SARUP SINGH SAINI v. USHA RANI ARORA — Punjab & Haryana High Court (2024-09-26)
• SATINDER SINGH v. MANJIT KAUR AND OTHERS — Punjab & Haryana High Court (2024-09-26)
• CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD. v. AKSHAR KUMAR AND ORS — Punjab & Haryana High Court (2024-09-26)
• JOGA SINGH AND ORS v. M/S AEGIS VALUE HOMES LTD CO. AND ORS — Punjab & Haryana High Court (2024-09-26)
• GURMIT SINGH v. HARNEK SINGH (D) THROUGH LRS AND OTHERS — Punjab & Haryana High Court (2024-09-26)
• SUNIL KUMARI AND OTHERS v. SUNIL KUMAR AND ANOTHER — Punjab & Haryana High Court (2024-09-26)
• M/S RITESH INDSUTRIES LTD AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-09-26)
• PRITPAL SINGH ALIAS PRITHPAL SINGH v. AVTAR SINGH AND OTHERS — Punjab & Haryana High Court (2024-09-26)
• SURJIT KAUR LOETY W/O ARJAN SING LOETY v. STATE OF PUNJAB CHANDIGARH THR ITS CHIEF SECY AND ORS — Punjab & Haryana High Court (2024-09-26)