LexRITU RAJ AWASTHI(CJ),SURAJ GOVINDARAJ
215 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 215 |
Disposal nature
| DISMISSED | 116 |
| DISPOSED | 84 |
| ALLOWED | 13 |
| Dismissed for Non-Prosecution | 2 |
Recent judgments
- SHRI A S RAMESH v. STATE OF KARNATAKA — Karnataka High Court (2022-06-17)
- SRI M SURESH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- B T SURESH v. STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- P KAVITHA v. THE COMMISSIONER — Karnataka High Court (2022-02-25)
- SRI C V BHANUMURTHY REDDY v. THE COMMISSIONER — Karnataka High Court (2022-02-25)
- M/S ACE PADDLERS PVT LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- P VIJAYA DEVA REDDY v. THE COMMISSIONER — Karnataka High Court (2022-02-25)
- SRI N PARAMESH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- S N BALASUBRAMANIAM v. THE COMMISSIONER — Karnataka High Court (2022-02-25)
- SRI.V.CHANDIL v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)