RITU RAJ AWASTHI(CJ),SACHIN SHANKAR MAGADUM

329 recorded High Court judgment(s) · 2019–2022

Courts

Karnataka High Court

329

DISPOSED	149
DISMISSED	136
ALLOWED	16
DROPPED	13
Dismissed for Non-Prosecution	12
Partly Allowed	2
ALLOWED AND REMANDED	1

SRI S KRISHNAIAH v. DR S SELVA KUMAR — Karnataka High Court (2022-06-28)
SRI KADIRAPPA v. STATE OF KARNATAKA — Karnataka High Court (2022-06-28)
M/S. SADIYA GRANITES v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-28)
SRI JAYARAMA REDDY v. THE TAHSILDAR — Karnataka High Court (2022-06-28)
M/S SRI CHIKKAMMADEVI ENTERPRISES v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-28)
THE STATE OF KARNATAKA v. AKHILA BHARATA KSHATRIYA MAHASABHA (R) — Karnataka High Court (2022-06-10)
MR SANTOSH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-24)
SRI S ASHOK v. STATE OF KARNATAKA — Karnataka High Court (2022-02-07)
KIRAN SINGH BALRAM RAJAPUT v. STATE OF KARNATAKA — Karnataka High Court (2022-02-07)
SMT MAMATHA v. SRI NANJUNDAIAH — Karnataka High Court (2022-02-07)