LexRITU RAJ AWASTHI(CJ),S.R.KRISHNA KUMAR
256 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 256 |
Disposal nature
| DISMISSED | 122 |
| DISPOSED | 105 |
| ALLOWED | 15 |
| ALLOWED AND REMANDED | 7 |
| Abated | 3 |
| Dismissed for Non-Prosecution | 3 |
| Partly Allowed | 1 |
Recent judgments
- M/S SRI SHARADHAMBA FOODS v. SMT SANGEETA GADAGIN — Karnataka High Court (2022-06-16)
- HARIHARAESHWARA MAHILA UDYOGA MATTHU SEVA SANGHA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-27)
- DALMIA CEMENT (BHARAT) LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-27)
- SANGEETA GADAGIN v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-27)
- INDOCIL SILICONS PVT LTD v. UNION OF INDIA — Karnataka High Court (2022-05-27)
- SHREE CEMENT LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-27)
- SANJIVINI MAHILA VIKASA SEVA SANGH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-27)
- SHREE CEMENT LIMITED v. THE UNION OF INDIA — Karnataka High Court (2022-05-27)
- DHANYATH INFRA PROJECT PVT LTD v. STATE OF KARNATAKA — Karnataka High Court (2022-04-21)
- GOWRISHANKAR S v. THE COMMISSIONER — Karnataka High Court (2022-04-21)