RITU RAJ AWASTHI(CJ),P.S.DINESH KUMAR

140 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• PRATHAMIKA KRISHI PATHINA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-11)
• THE SAHAKARA BHARATHI KARNATAKA (REGD) v. THE UNION OF INDIA — Karnataka High Court (2022-03-11)
• SRI G N KUMARASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-11)
• D.K.DISTRICT CO OPERATIVE UNION LTD v. STATE OF KARNATAKA — Karnataka High Court (2022-03-03)
• BHARATHIYA PRAVASODYAMA SAHAKARA SANGHA NIYAMITHA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• ALANKARU PRIMARY AGRICULTURAL v. STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• SRI B S RANGANATHRAO v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2022-02-03)
• B CHANDRA v. STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• SRI B V VENKATAREDDY v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-03)
• PARVATAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-01-25)