RITU RAJ AWASTHI(CJ),ASHOK S.KINAGI

113 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• ANAND RAJ v. ITC LIMITED — Karnataka High Court (2022-07-01)
• SRI. ASHOK SWAMY HEROOR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-30)
• SHRINIVAS NAYAK v. NAGARAJ DEVAPPA NAYAK — Karnataka High Court (2022-06-30)
• THE MANAGEMENT OF BHARAT FRITZ WERNER LTD., v. BHARAT FRITZ WERNER — Karnataka High Court (2022-06-29)
• SRI. M. BASAVARAJAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-29)
• SRI. CHIKKANARASIMAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-29)
• THE AUTO DRIVERS AND v. MR KURMA RAO M — Karnataka High Court (2022-06-29)
• SRI BALARAJ S v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-27)
• KARNATAKA DALITHA SANGARSH SAMITHI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-27)
• S LAKSHMINARAYANA v. SURESH KUMAR RANA — Karnataka High Court (2022-06-27)