RITU BAHRI, . RAKESH THAPLIYAL

937 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• SAURABH CHAUDHARY v. APPORT DEVELOPERS PVT LTD — Uttarakhand High Court (2024-10-08)
• MAA SHEETLA UDYOG PVT LTD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-07)
• VIJAY KUMAR v. EXECUTIVE ENGINEER PRESCRIBED AUTHORITY — Uttarakhand High Court (2024-10-07)
• PRADEEP KUMAR SAINI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-07)
• ASHISH JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-07)
• PREM PRAKASH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-07)
• ANWAR ALI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-07)
• KETAN TEJWANI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-04)
• RINKU KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-04)
• PANKAJ CONSUL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-10-04)