RITU BAHRI,. NIDHI GUPTA

499 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• AMARNATH AND OTHERS v. STATE OF HARYANA — Punjab & Haryana High Court (2024-02-03)
• SHREE SAI FACILITIES v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• M/S STYLAM INDUSTRIES LIMITED v. HARYANA STATE POLLUTION CONTROL BOARD — Punjab & Haryana High Court (2024-02-02)
• BACHITAR SINGH v. ST OF PB — Punjab & Haryana High Court (2024-02-01)
• PRADEEP KAUR v. STATE OF PB.& ORS — Punjab & Haryana High Court (2024-02-01)
• PARMINDER PAL SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-02-01)
• LAL BAHADUR SHASTRI COLLEGE OF PHARMACY AND ORS. v. THE PHARMACY COUNCIL OF INDIA — Punjab & Haryana High Court (2024-01-31)
• M.R. COLLEGE OF PHARMACY AND ORS. v. THE PHARMACY COUNCIL OF INDIA — Punjab & Haryana High Court (2024-01-31)
• NITIN MITTOO v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-01-31)
• ACADEMY OF INDIAN CLASSICAL MUSIC AND FINE ARTS, INDIA HOLIDAY HOME v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-01-30)