RITU BAHRI,. MEENAKSHI I. MEHTA

115 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• ASHUTOSH SHARMA v. STATE OF HARYANA — Punjab & Haryana High Court (2022-09-13)
• RAM MEHAR SINGH v. URMILA KUMARI — Punjab & Haryana High Court (2022-08-24)
• OM PARKASH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-28)
• HARSIMRAN KAUR v. KARAN SINGH — Punjab & Haryana High Court (2022-07-22)
• JYOTI v. BRIJESH KUMAR — Punjab & Haryana High Court (2022-07-22)
• GHANISHTA v. RAJESH JOON — Punjab & Haryana High Court (2022-07-22)
• ANITA RANI v. VEER SINGH — Punjab & Haryana High Court (2022-07-21)
• SANTOSH DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-21)
• OM PARKASH v. RAJ RANI — Punjab & Haryana High Court (2022-07-21)
• JAGDISH CHANDER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-07-21)