RITU BAHRI,. MANISHA BATRA

1,194 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• M/S SHIRAAZ ( M/S PRATIKSHA HOTELS AND MOTELS PVT LTD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• RAJENDER SINGH v. PARDEEP KAUR — Punjab & Haryana High Court (2023-12-01)
• SUKHJINDER SINGH v. UT OF CHANDIGARH — Punjab & Haryana High Court (2023-11-22)
• PRABHJOT SINGH v. STATE OF UT CHANDIGARH — Punjab & Haryana High Court (2023-11-22)
• SUKHDEV SINGH v. UNION TERRITORY CHANDIGARH — Punjab & Haryana High Court (2023-11-22)
• GURSEWAK SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-11-09)
• M/S LARSEN AND TOUBRO LTD. v. U.T. CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2023-11-03)
• TRB INTERNATIONAL LUDHIANA v. COMMISSIONER OF CUSTOMS — Punjab & Haryana High Court (2023-10-20)
• DAKSH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-10-17)
• MAHABIR PARSHAD AND ORS. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-10-17)