RITU BAHRI,. KARAMJIT SINGH

54 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• JAGWINDER SINGH v. AMBERDEEP KAUR — Punjab & Haryana High Court (2022-12-19)
• NAKUL SAXENA v. SHIVANI SAXENA — Punjab & Haryana High Court (2022-09-16)
• NAKUL SAXENA v. SHIVANI SAXENA — Punjab & Haryana High Court (2022-09-16)
• SUNIL & ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2022-02-04)
• ABDUL WAHID v. STATE OF HARYANA — Punjab & Haryana High Court (2021-12-23)
• DILBAG SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-12-16)
• NIRMAL SINGH @ NIMMA v. STATE OF PUNJAB AND OTHER — Punjab & Haryana High Court (2021-12-15)
• AMARJOT SINGH BABEHALI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-12-15)
• SATPAL SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-12-15)
• ANGREJ SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-12-14)