RITU BAHRI,. AMAN CHAUDHARY

80 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• GURPREET KAUR v. PUNJAB PUBLIC SERVICE COMMISSION AND ORS — Punjab & Haryana High Court (2024-02-03)
• SANDEEP KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-03)
• HARYANA STAFF SELECTION COMMISSION v. UPENDER SINGH AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• HARNEK SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• S.I. RAM JIWAN NO. 176/PALWAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• KULWANT SINGH DHANOA v. P.S.P.C.L. AND OTHERS — Punjab & Haryana High Court (2024-02-02)
• PUNJAB STATE POWER CO. LTD. AND OTHERS v. BIJENDER SHARMA AND OTHERS — Punjab & Haryana High Court (2024-02-01)
• RENU BALA v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2024-02-01)
• CHIEF ADMINISTRATOR, HARYANA SHEHRI VIKAS PRADHIKARAN, (HSVP) v. NAURTY RAM AND ANR. — Punjab & Haryana High Court (2024-02-01)
• HARYANA STAFF SELECTION COMMISSION v. VISHVAJEET SINGH AND ANOTHER — Punjab & Haryana High Court (2024-02-01)