RITU BAHRI

49 recorded High Court judgment(s) · 2018–2024

Courts

Disposal nature

Recent judgments

• DISHA HOSPITALITY P LTD v. MS DEHRA HOSPITALITY — Uttarakhand High Court (2024-10-04)
• BHARAT CONSTRUCTION INDIA PVT LIMITED v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-09-13)
• UTTARAKHAND POWER CORPORATION LTD v. MS PIR PANCHAL CONSTRUCTION PVT LTD — Uttarakhand High Court (2024-09-06)
• SANDEEP VASIST v. VICE CHANCELLOR — Uttarakhand High Court (2024-09-06)
• SHIKHAR INFRASTRUCTURE TATRARI BHAWAN v. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT — Uttarakhand High Court (2024-09-06)
• DIVYA PHARMACY A BUSINES UNDERTAKING OF DIVYA YOG MANDIR TRUST v. M/S THREE STAR ENTERPRISES — Uttarakhand High Court (2024-08-30)
• TRIVENY CONSULTANTS v. THE ENGINEER IN CHIEF HEAD OF DEPARTMENT — Uttarakhand High Court (2024-08-23)
• UTTARAKHAND POWER CORPORATION LTD v. MS PIR PANCHAL CONSTRUCTION PVT LTD — Uttarakhand High Court (2024-08-23)
• UTTARAKHAND POWER CORPORATION LTD v. MS PIR PANCHAL CONSTRUCTION PVT LTD — Uttarakhand High Court (2024-08-23)
• PATANJALI WELLNESS LIMITED v. DUDHESHWAR NATURAL HEALTH RESORT PRIVATE LIMITED — Uttarakhand High Court (2024-08-23)